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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(1) in The M.P. Farmers' Organisation Election Rules, 1999

(1)Every elector about whose identity the Presiding Officer or the Polling Officer, as the case may be, is satisfied shall allow his left forefinger to be inspected by the Presiding Officer or Polling Officer and an indelible ink mark to be put on it.