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Chattisgarh High Court

Vijay Kumar Kaushik vs Smt. Durga Kaushik 42 Wpcr/454/2017 ... on 4 April, 2019

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                        HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                                  Civil Revision No.133 of 2013

                   Vijay Kumar Kaushik Versus Smt. Durga Kaushik and others

                                      W.P.(Cr.)No.454/2017

       SB
       Hon'ble Shri Justice Sanjay K. Agrawal

           Final

        04/04/2019 Mr. Devesh Chandra Verma, counsel for the applicant.

                      Mr. Deepak Kumar Singh, counsel for respondent No.1.

Mr. Chandresh Shrivastava, Deputy Advocate General for the State/respondent No.5.

List in the next week.

Sd/-

(Sanjay K. Agrawal) Judge Soma