Chattisgarh High Court
Vijay Kumar Kaushik vs Smt. Durga Kaushik 42 Wpcr/454/2017 ... on 4 April, 2019
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Civil Revision No.133 of 2013
Vijay Kumar Kaushik Versus Smt. Durga Kaushik and others
W.P.(Cr.)No.454/2017
SB
Hon'ble Shri Justice Sanjay K. Agrawal
Final
04/04/2019 Mr. Devesh Chandra Verma, counsel for the applicant.
Mr. Deepak Kumar Singh, counsel for respondent No.1.
Mr. Chandresh Shrivastava, Deputy Advocate General for the State/respondent No.5.
List in the next week.
Sd/-
(Sanjay K. Agrawal) Judge Soma