Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Entire Act] Union of India - Section Section 199 in The Indian Contract Act, 1872 199. Effect of ratifying unauthorized act forming part of a transaction.— A person ratifying any unauthorized act done on his behalf ratifies the whole of the transaction of which such act formed a part.
