Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 29] [Section 77] [Entire Act] Union of India - Subsection Section 77(3) in The Representation of the People Act, 1951 (3)The total of the said expenditure shall not exceed such amount as may be prescribed.
