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[Cites 0, Cited by 0] [Section 36H(1)] [Section 36H] [Entire Act]

State of West Bengal - Subsection

Section 36H(1)(a) in New Town, Kolkata Development Authority Act, 2007

(a)the State Government shall after coming into force of this Chapter, and thereafter at the expiration of every five year, constitute, by notification in the Official Gazette, a Property Valuation Committee, the terms and conditions thereof, shall be such as may be specified;