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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(i) in The Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Rules, 1978

(i)in January and July of each year a statement showing the total amount of iron ore or manganese ore produced in his mine during the preceding six months; and