Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 15A in Telangana Gaming Act, 1974 15A. [ Over riding effect. [Inserted by Act No.29 of 2017.] - The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force.]
