Madhya Pradesh High Court
Giriraj Prasad Gupta vs The State Of Madhya Pradesh on 2 June, 2025
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 MCRC-19853-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 19853 of 2025 (GIRIRAJ PRASAD GUPTA Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 02-06-2025 List along with M.Cr.C.No.21408/2025.
(ACHAL KUMAR PALIWAL) V. JUDGE Hashmi Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 03-06-2025 11:05:10