Himachal Pradesh High Court
Nsl Masli Power Generation Power (P) Ltd vs . Lac & Ors. on 31 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
.
NSL Masli Power Generation Power (P) Ltd. vs. LAC & Ors.
RFA No.9 of 2016 a/w RFA No.10 of 2016 31.03.2023 Present: Ms. Shalini Thakur, Advocate, for the appellant(s).
Mr. Raj Kumar Negi, Additional Advocate General, for respondents No.1 & 2/State.
Mr. B.S. Ranjan, Advocate, for respondent No.3.
Learned counsel appearing on behalf of the appellant(s) prays for and is granted four weeks' time to procure fresh Power of Attorney. List thereafter.
( Sushil Kukreja ) Judge 31st March, 2023 (reena) ::: Downloaded on - 31/03/2023 20:40:32 :::CIS