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Himachal Pradesh High Court

Nsl Masli Power Generation Power (P) Ltd vs . Lac & Ors. on 31 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

NSL Masli Power Generation Power (P) Ltd. vs. LAC & Ors.

RFA No.9 of 2016 a/w RFA No.10 of 2016 31.03.2023 Present: Ms. Shalini Thakur, Advocate, for the appellant(s).

Mr. Raj Kumar Negi, Additional Advocate General, for respondents No.1 & 2/State.

Mr. B.S. Ranjan, Advocate, for respondent No.3.

Learned counsel appearing on behalf of the appellant(s) prays for and is granted four weeks' time to procure fresh Power of Attorney. List thereafter.

( Sushil Kukreja ) Judge 31st March, 2023 (reena) ::: Downloaded on - 31/03/2023 20:40:32 :::CIS