Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83(3)] [Section 83] [Entire Act] State of Punjab - Subsection Section 83(3)(c) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014 (c)the State Child Protection Unit or State Government, shall fill such vacancies on the basis of the panel of names recommended by the Selection Committee.