Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of West Bengal - Subsection Section 85(5) in The West Bengal Co-Operative Societies Act, 1983 (5)All payments to or by a co-operative housing society shall be made, and all accounts thereof shall be maintained, in such manner as may be prescribed.
