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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Odisha - Subsection

Section 79(3) in The Orissa Motor Vehicles Rules, 1993

(3)A passengers shall when requested by the driver, conductor or any authorised person-
(i)produce during the journey the ticket issued to him/her;
(ii)leave the vehicle on the completion of the journey for which he/ she has paid the fare; and
(iii)surrender on completion of the journey the ticket issued to him/ her.