Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 55] [Entire Act] Union of India - Section Section 1 in The Court-fees Act, 1870 1. Short title (1)This Act may be called the Court-fees (Delhi Amendment) Act, 1967.(2)It extends to the whole of the Union territory of Delhi.
