Punjab-Haryana High Court
National Highways Authority Of India vs Kartar Singh And Others on 23 December, 2020
Author: Rajbir Sehrawat
Bench: Rajbir Sehrawat
132-d IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR No.2703 of 2020 (O&M)
Date of decision : December 23, 2020
National Highways Authority of India ....... Petitioner
Versus
Kartar Singh and others ....... Respondents
(IN VIRTUAL COURT)
CORAM : HON'BLE MR. JUSTICE RAJBIR SEHRAWAT
Present:- Mr. Chetan Mittal, Sr. Advocate with
Mr. R.S. Madan, Mr. Mayank Aggarwal and
Mr. Mahender Joshi, Advocates for the petitioner.
Mr. Charanpal Singh Bagri, Advocate
for the respondents-Caveators.
RAJBIR SEHRAWAT, J. (ORAL)
For orders, see CR No.2699 of 2020, titled as "National Highways Authority of India v Harvinder Singh Matharu and others", decided by the order of even date.
(RAJBIR SEHRAWAT) JUDGE December 23, 2020 sarita Whether speaking / reasoned Yes Whether Reportable: No 1 of 1 ::: Downloaded on - 24-12-2020 01:52:35 :::