Supreme Court - Daily Orders
M.Krishnan vs The Commissioner Hr And Ce on 8 January, 2018
Bench: N.V. Ramana, S. Abdul Nazeer
ITEM NO.4 COURT NO.9 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39600/2017
(Arising out of impugned final judgment and order dated 04-05-2017
in ASMD No. 321/2004 passed by the High Court of Judicature at
Madras at Madurai)
M.KRISHNAN Petitioner(s)
VERSUS
THE COMMISSIONER HR AND CE & ANR. Respondent(s)
(IA No.135900/2017-CONDONATION OF DELAY IN FILING and IA
No.135901/2017-EXEMPTION FROM FILING O.T.)
Date : 08-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s)
Mr. R. Ramesh, Adv.
Ms. A. Sumathi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed. Consequent upon the dismissal of the Special Leave Petition, pending application filed in the matter is also disposed of.
(VISHAL ANAND) (RENUKA SADANA)
COURT MASTER (SH) ASST.REGISTRAR
Signature Not Verified
Digitally signed by
VISHAL ANAND
Date: 2018.01.08
16:29:38 IST
Reason: