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Union of India - Section

Section 19 in Insurance Regulatory and Development Authority of India (Registration of Insurance Marketing Firm) Regulations, 2015

19. Remuneration, Engagement of Sales Persons, Area of operation applicable to the Insurance Marketing Firms.

- 19.1 The rules governing the remuneration payable to the Insurance Marketing Firm are stated in Part I of Schedule IV.
19.2The rules governing the engagement of ISP and FSE in the Insurance Marketing Firm are stated in Part II of Schedule IV.
19.3The rules governing the area of operation of the Insurance Marketing firm are stated in Part III of Schedule IV.