Section 7(1)(g) in The U.P. Municipalities Act, 1916

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State of Uttar Pradesh - Subsection

Section 7(1)(g) in The U.P. Municipalities Act, 1916

(g)acquiring, maintaining, changing, and regulating places for the disposal of the dead [and making arrangements for disposal of unclaimed dead bodies after ascertaining from the police in writing that there is no objection to do so;] [Inserted by U.P. Act No. 26 of 1964.]

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State of Uttar Pradesh - Subsection

Section 7(1)(g) in The U.P. Municipalities Act, 1916