Delhi High Court - Orders
Mr. Rakesh Rana And Anr vs Union Of India And Ors on 7 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~44 (en bloc)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9209/2018 & CM APPL. 35448/2018
MR. RAKESH RANA AND ANR.
..... Petitioner
Through:
versus
UNION OF INDIA AND ORS.
..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 07.04.2022 Re-notify on January 27, 2023.
V. KAMESWAR RAO, J APRIL 7, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:11.04.2022 18:19:14