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Bombay High Court

Pankaj Ramesh Ghadbale And Others vs The Union Of Indian Through The ... on 15 February, 2023

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                                                          paucity of time.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD


                                    CORAM   :   MANGESH S. PATIL AND
                                                S.G. CHAPALGAONKAR, JJ.
                                    DATE    :   15.02.2023
PER COURT :

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.

Matters Date 960 WRIT PETITION NO.5660 OF 2021 961 WRIT PETITION NO.7789 OF 2021 962 WRIT PETITION NO.9193 OF 2021 20.02.2023 (urgent category) 963 WRIT PETITION NO.10488 OF 2021 964 WRIT PETITION NO.13280 OF 2021 965 WRIT PETITION NO.14193 OF 2021 966 WRIT PETITION NO.1462 OF 2022 967 WRIT PETITION NO.2050 OF 2022 WITH CA/13628/2022 IN WP/2050/2022 21.02.2023 (urgent category) 968 WRIT PETITION NO.2430 OF 2022 969 WRIT PETITION NO.2901 OF 2022 970 WRIT PETITION NO.3043 OF 2022 971 WRIT PETITION NO.3173 OF 2022 972 WRIT PETITION NO.8528/2022 WITH CA/6564/2019 IN WP/5598/2019 22.02.2023 (urgent category) WITH WP/5598/2019 973 WRIT PETITION NO.8910 OF 2022 974 WRIT PETITION NO.9127 OF 2022 975 WRIT PETITION NO.11001 OF 2022 976 WRIT PETITION NO.11006 OF 2022 23.02.2023 977 WRIT PETITION NO.12246 OF 2022 (urgent category) 980 WRIT PETITION NO.1346 OF 2023 982 WRIT PETITION NO.1511 OF 2016 983 WRIT PETITION NO.7673 OF 2019 13.06.2023 984 WRIT PETITION NO.8481 OF 2019 WITH WP/11178/2019 habeeb 1/2 ::: Uploaded on - 16/02/2023 ::: Downloaded on - 17/02/2023 08:03:58 ::: paucity of time.odt 986 WRIT PETITION NO.2433 OF 2021 987 WRIT PETITION NO.3670 OF 2021 988 WRIT PETITION NO.3947 OF 2021 13.06.2023 989 WRIT PETITION NO.7185 OF 2021 990 WRIT PETITION NO.12573 OF 2021 991 WRIT PETITION NO.14521 OF 2021 992 WRIT PETITION NO.180 OF 2022 993 WRIT PETITION NO.433 OF 2022 WITH CA/2951/2022 IN WP/433/2022 994 WRIT PETITION NO.1086 OF 2022 995 WRIT PETITION NO.1168 OF 2022 997 WRIT PETITION NO.2171 OF 2022 998 WRIT PETITION NO.2262 OF 2022 999 WRIT PETITION NO.2860 OF 2022 WITH CA/1179/2023 IN WP/2860/2022 1000 WRIT PETITION NO.3121 OF 2022 14.06.2023 1001 WRIT PETITION NO.3222 OF 2022 1002 WRIT PETITION NO.3271 OF 2022 WITH CA/9045/2022 IN WP/3271/2022 WITH CA/11013/2022 IN WP/3271/2022 1003 WRIT PETITION NO.3948 OF 2022 1004 WRIT PETITION NO.5287 OF 2022 1005 WRIT PETITION NO.5466 OF 2022 1007 WRIT PETITION NO.7900 OF 2022 1008 WRIT PETITION NO.8146 OF 2022 1009 WRIT PETITION NO.8277 OF 2022 1010 WRIT PETITION NO.8319 OF 2022 1011 WRIT PETITION NO.8516 OF 2022 1012 WRIT PETITION NO.8539 OF 2022 1013 WRIT PETITION NO.8552 OF 2022 1014 WRIT PETITION NO.8563 OF 2022 1015 WRIT PETITION NO.8614 OF 2022 1016 WRIT PETITION NO.10931 OF 2022 1017 WRIT PETITION NO.11140 OF 2022 15.06.2023 1018 WRIT PETITION NO.11177 OF 2022 1019 WRIT PETITION NO.11188 OF 2022 1022 WRIT PETITION NO.618 OF 2023 1023 WRIT PETITION NO.669 OF 2023 1024 WRIT PETITION NO.725 OF 2023 1025 COMM. ARBITRATION APPEAL NO.2/2022 WITH CA/10992/2022 IN CARBA/2/2022 (S.G. CHAPALGAONKAR, J.) (MANGESH S. PATIL, J.) habeeb 2/2 ::: Uploaded on - 16/02/2023 ::: Downloaded on - 17/02/2023 08:03:58 :::