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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(3)(iv) in The Indian Stamp Rules, 1925

(iv)[ In Chandigarh, the Superintendent or any Assistant for the time being in charge of the stamping work in the office of the Financial Commissioner, Punjab and at the Divisional headquarters the Superintendent or any official-in-charge of the stamping work in the office of Commissioner.] [See Legislative Supplement Part III dated 3.2.81 P.63.]