Supreme Court - Daily Orders
Commissioner Of Income Tax, Sambalpur vs Kamaljeet Singh Ahluwalia on 17 November, 2017
ITEM NO.75 REGISTRAR COURT. 1 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 14344/2017
COMMISSIONER OF INCOME TAX, SAMBALPUR Petitioner(s)
VERSUS
KAMALJEET SINGH AHLUWALIA & ORS. Respondent(s)
Date : 17-11-2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. Amish Aggarwala, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
Ms. Shikha Sadhu, Adv.
M/S. Aura & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
Four weeks' time is granted to respondent Nos.1 to 5 for filing counter affidavit.
Respondent No.6 has been served but no one has entered appearance.
List again on 10.1.2018.
KAPIL MEHTA Registrar 17.11.2017 rd Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.11.18 11:51:50 IST Reason: