Section 10(1)(a) in The Comptroller And Auditor-General's (Duties, Powers And Conditions Of Service), Act, 1971

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Union of India - Subsection

Section 10(1)(a) in The Comptroller And Auditor-General's (Duties, Powers And Conditions Of Service), Act, 1971

(a)for compiling the accounts of the Union and of each State from the initial and subsidiary accounts rendered to the audit and accounts offices under his control by treasuries, offices or departments responsible for the keeping of such accounts; and

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Union of India - Subsection

Section 10(1)(a) in The Comptroller And Auditor-General's (Duties, Powers And Conditions Of Service), Act, 1971