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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(a) in The Chit Funds Act, 1982

(a)a register containing—
(i)the names and full particulars of the subscribers in each chit together with the number of tickets held by each subscriber;
(ii)the dates on which the subscribers signed the chit agreement; and
(iii)in the case of an assignment of a ticket by a subscriber, the name and full address of the assignee with the date of assignment and the date on which the assignment had been recognised by the foreman;