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State of Rajasthan - Section

Section 8 in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

8. Reservation of vacancies for the other Backward Classes.

- Reservation of vacancies for other Backward classes shall be in accordance with the orders of the Government for such reservation in force at the time of direct recruitment. In the event of non-availability of eligible and suitable candidate amongst other Backward Classes in a particular year, the vacancy so reserved for them shall be filled in accordance with the normal procedure