Section 7(6)(b) in The Tamil Nadu Acquisition of Land for Industrial Purposes Act, 1997

[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(6)(b) in The Tamil Nadu Acquisition of Land for Industrial Purposes Act, 1997

(b)in the said section 24, the references to the date of publication of notification under section 4, sub-section (1) and the date of publication of the declaration under section 6 of the said Act shall be construed as references to the date of publication of notice under sub-sections (2) and (1), respectively, of section 3 of this Act.

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State of Tamilnadu - Subsection

Section 7(6)(b) in The Tamil Nadu Acquisition of Land for Industrial Purposes Act, 1997