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State of Bihar - Section

Section 8 in Bihar Dresser Cadre Rules, 2014

8. Probation Period.

- After appointment the candidates will be on probation. Probation period will be of two years. In case, the service during probation period is not found satisfactory, the probation period will be extended for one year. If the service is not found satisfactory in extended period also, then the Appointing Authority may terminate the service of such Dresser.