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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022

(2)— Every life and health insurance policy shall provide free look cancellation option to the policy holder along with the timelines for exercising such option and provisions for refund of premium;