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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(2)(b) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(b)Special Home:
(i)Separate special homes for girls above the age of 10 years and boys in the age groups of 11 to 15 and 16 to 18 years;
(ii)Classification and segregation of juveniles on the basis of age and nature of offences and their mental and physical status