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[Cites 0, Cited by 22] [Entire Act]

Union of India - Section

Section 1 in The Wild Life (Protection) Act, 1972

1. Short title, extent and commencement. -

(1)This Act may be called The Wild Life (Protection) Act, 1972.
(2)It extends to the whole of India [***].
(3)It shall come into force in a State or Union territory to which it extends [* * *] on such date as the Central Government may, by notification, appoint, and different dates may be appointed for different provisions of this Act or for different States or Union territories.