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State of Andhra Pradesh - Section

Section 41 in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005

41. Inspection book to be maintained.

- An inspection book inform IB-1, with machine numbered pages shall be kept in the shop for the use of the inspecting officers, and the licensee shall be responsible for the safe custody of it. The inspection book shall be the property of the Government and shall be handed over to the Excise Officer concerned on expiry of the period of license.