Rajasthan High Court - Jaipur
State Of Rajasthan vs Arun Singh And Ors on 12 February, 2019
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Leave To Appeal No. 110/2014
State Of Rajasthan
----Appellant
Versus
Arun Singh And Ors
----Respondent
For Appellant(s) : None present. For Respondent(s) : None present.
HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 12/02/2019 Application has been moved by the appellant under Section 5 of the Limitation Act for condoning the delay in filing the Criminal Leave to Appeal.
For the grounds mentioned in the application, the same is allowed.
Taking into account that the delay is only one day, delay is condoned.
Office to proceed.
(PANKAJ BHANDARI),J.
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