Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 80A in The Mines Act, 1952 80A. Special Provision regarding fine.— Rep. by the Mines Amendment Act, 1983 (42 of 1983), sec. 44 (w.e.f. 31-5-1984).
