Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of West Bengal - Subsection Section 14(d) in The Opium Act, 1878 (d)detain and search, and, if he thinks proper, arrest, any person who, he has reason to believe to be guilty of any offence relating to such opium under this Act or any other law for the time being in force.
