Section 4(1)(a) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

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State of Uttar Pradesh - Subsection

Section 4(1)(a) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

(a)for forest produce belonging to Government or not owned by any other person, the Conservator of Forest, the Divisional Forest Officer, the Sub-Divisional Forest Officer or any other officer authorised in this behalf in writing by the Conservator of Forest or the Divisional Forest Officer;

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State of Uttar Pradesh - Subsection

Section 4(1)(a) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978