Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(1)(f) in Veer Narmad South Gujarat University Act, 1965

(f)where affiliation is sought in any branch of experimental science, that arrangements have been or will be made in conformity with the Statutes; Ordinances and Regulations for imparting instruction in that branch of science in a properly equipped laboratory or museum;