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Calcutta High Court

Well Wisher Electronics P. Ltd. & Anr vs State Of W.B. & Ors on 1 July, 2010

Author: Debasish Kar Gupta

Bench: Debasish Kar Gupta

                           GA No. 932 of 2010
                           WP No. 1942 of 2005

                   IN THE HIGH COURT AT CALCUTTA

                      Constitutional Writ Jurisdiction

                              ORIGINAL SIDE

  WELL WISHER ELECTRONICS P. LTD. & ANR.                 Petitioners

       Versus

  STATE OF W.B. & ORS.                                   Respondents

Appearance :

Mr. Sanjoy Bose, Advocate, appears. BEFORE:
The Hon'ble JUSTICE DEBASISH KAR GUPTA Date : 1st July, 2010.
The Court : On the prayer made on behalf of the petitioners, the hearing of this application stands adjourned till July 15, 2010.
(DEBASISH KAR GUPTA, J.) rnc.