Calcutta High Court
Well Wisher Electronics P. Ltd. & Anr vs State Of W.B. & Ors on 1 July, 2010
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
GA No. 932 of 2010
WP No. 1942 of 2005
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
WELL WISHER ELECTRONICS P. LTD. & ANR. Petitioners
Versus
STATE OF W.B. & ORS. Respondents
Appearance :
Mr. Sanjoy Bose, Advocate, appears. BEFORE:
The Hon'ble JUSTICE DEBASISH KAR GUPTA Date : 1st July, 2010.
The Court : On the prayer made on behalf of the petitioners, the hearing of this application stands adjourned till July 15, 2010.
(DEBASISH KAR GUPTA, J.) rnc.