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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(c) in The Kalakshetra Foundation Act, 1993

(c)three distinguished persons in the field of art and culture including dance,music, folk arts and crafts, to be culture including dance, music, folk arts and crafts, to be (d) one person to be nominated by the State Government, representing the Department of Education of that Government.