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Rama Nand Singh vs The Managing Director, Bihar State Food ... on 20 September, 2019

Author: Amreshwar Pratap Sahi

Bench: Chief Justice

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                        REQUEST CASE No.202 of 2017
                  ======================================================
                  Rama Nand Singh, Son of Late Shiv Narayan Singh, resident of village
                  Kaithna, P.S. Itarhi, District Buxar , Proprietor M/S Narayan Jee Mini Rice
                  Plant, Kaithna, Buxar.

                                                                             ... ... Petitioner/s
                                                    Versus

            1.    The Managing Director, Bihar State Food and Civil Supply Corporation
                  Limited
            2.    The District Manager, Bihar State Food and Civil Supply Corporation
                  Limited, Buxar.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s    :     Mr.Ashok Kumar Mishra, Adv.
                  For the Respondent/s    :     Mr.Shailendra Kumar Singh, Adv.
                  ======================================================
                  CORAM: HONOURABLE THE CHIEF JUSTICE
                                        ORAL ORDER

5    20-09-2019

Learned counsel Shri Shailendra Kumar Singh informs that the award has already been delivered.

This application is, therefore, consigned.

(Amreshwar Pratap Sahi, CJ) K.C.Jha/-

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