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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(d) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(d)"Grievance Redressal and Dispute Resolution Committee" means a committee constituted by the Government of Tamil Nadu under sub-section (1) of section 20 of the Act for the redressal of grievances or resolution of disputes;