Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1) in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989

(1)Every person using a beam scale in any transaction in his premises shall suspend the same to a stand or to a chain by a hook :Provided that this sub-rule shall not apply to it itinerant vendors.