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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1) in Tamil Nadu Hindu Religious Institutions (Officers and Servants) Service Rules, 1964

(1)Every person appointed to a non-hereditary post in a religious institution carrying a monthly salary of not less than ninety rupees shall, before entering service, produce a certificate of fitness from a Civil Assistant Surgeon to the satisfaction of the appointing authority.