Himachal Pradesh High Court
Kapil Mohan vs . State Of H.P. And Others on 27 March, 2024
Author: Sandeep Sharma
Bench: Sandeep Sharma
Kapil Mohan vs. State of H.P. and others .
CWP No.218 of 2013 27.03.2024 Present Mr. Sunil Mohan Goel, Advocate, for the petitioner.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. Ravi Chauhan, Deputy Advocate General, for the respondent-State Ms. Svaneel Jaswal, Senior Panel Counsel, for the respondent -Union of India.
De-linked from CWP No.821 of 2013.
On the request of learned counsel for the parties, list on 18.04.2024.
(Sandeep Sharma) Judge March 27, 2024 (shankar) ::: Downloaded on - 28/03/2024 20:31:43 :::CIS