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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 73(5) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(5)Where a contract or agreement is entered into on behalf of a Committee, the Secretary of the committee shall report the fact to the committee in its next meeting held after the date of entering into such contract or agreement.