Punjab-Haryana High Court
Patiala Golden Cooperative Transport ... vs State Transport Appellate Tribunal ... on 10 May, 2022
Bench: Ravi Shanker Jha, Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP-20785-2013 (O&M)
Date of decision:- 10.05.2022
Patiala Golden Cooperative Transport Society Limited, Patiala.
...Petitioner(s)
Versus
The Presiding Officer, State Transport Appellate Tribunal, Punjab
and others
...Respondent(s)
CORAM: HON'BLE MR. JUSTICE RAVI SHANKER JHA, CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN PALLI
Present: Mr. P.S. Bawa, Advocate,
for Mr. Amandeep Singh Gill, Advocate,
for the petitioner.
Mr. Avinit Avasthi, Assistant Advocate General, Punjab.
Mr. Anupam Bansal, Advocate,
for respondent No. 5 and 6.
****
RAVI SHANKER JHA, C.J. (ORAL)
Learned counsel for the parties conjointly submit that the writ petition has been rendered infructuous with the efflux of time. It is also informed that similar writ petitions have also been dismissed as infructuous.
In view of the aforesaid, the writ petition stands dismissed as infructuous.
(RAVI SHANKER JHA) CHIEF JUSTICE (ARUN PALLI) JUDGE 10.05.2022 Amodh Sharma Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 12-05-2022 00:02:50 :::