Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 395 in Orissa Municipal Rules, 1953 395. Journeys of the Executive Officer outside the limits of the Municipality shall be sanctioned by the Council and the travelling allowance bill shall be countersigned by the Chairman.
