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Gujarat High Court

Sudhanshu Pravinchandra Bhattji & vs Balashanker Maheshankar Bhattji Since ... on 8 June, 2017

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

                   C/CAST/501/2017                                                 ORDER




                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                CIVIL APPLICATION (STAMP NUMBER) (FOR FIXING DATE OF
                                     HEARING) NO. 501 of 2017

                              In FIRST APPEAL NO. 1918 of 2008

         ==========================================================
              SUDHANSHU PRAVINCHANDRA BHATTJI & 1....Applicant(s)
                                   Versus
         BALASHANKER MAHESHANKAR BHATTJI SINCE DECD. THROUGH HEIRS
                            & 5....Respondent(s)
         ==========================================================
         Appearance:
         MR DHAVAL D VYAS, ADVOCATE for the Applicant(s) No. 1 - 2.3
         ==========================================================

          CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI

                                         Date : 08/06/2017


                                          ORAL ORDER

Office objections be removed within one week from today, failing which the matter shall stands dismissed automatically without further reference to the Court.

(BELA M. TRIVEDI, J.) Amar Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Jun 09 00:07:19 IST 2017