Gujarat High Court
Sudhanshu Pravinchandra Bhattji & vs Balashanker Maheshankar Bhattji Since ... on 8 June, 2017
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/CAST/501/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (STAMP NUMBER) (FOR FIXING DATE OF
HEARING) NO. 501 of 2017
In FIRST APPEAL NO. 1918 of 2008
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SUDHANSHU PRAVINCHANDRA BHATTJI & 1....Applicant(s)
Versus
BALASHANKER MAHESHANKAR BHATTJI SINCE DECD. THROUGH HEIRS
& 5....Respondent(s)
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Appearance:
MR DHAVAL D VYAS, ADVOCATE for the Applicant(s) No. 1 - 2.3
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 08/06/2017
ORAL ORDER
Office objections be removed within one week from today, failing which the matter shall stands dismissed automatically without further reference to the Court.
(BELA M. TRIVEDI, J.) Amar Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Jun 09 00:07:19 IST 2017