Madhya Pradesh High Court
Sunil Kumar vs Shankar Parwani on 25 January, 2016
WP-8429-2015 (SUNIL KUMAR Vs SHANKAR PARWANI) 25-01-20 16 Petitioner through his counsel Issue notice of admission as also on LA. 6281/2015 to the respondent/s on payment of PF within seven days.
The petitioner shall also be free to serve the respondent by Humdust Mode.
List on 29/01/2016 (S.C.SHARMA) JUDGE