Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 5 in The Madhya Pradesh Cattle Diseases Rules, 1961 5. Period of detention of cattle at a Quarantine Station.- The period of detention of cattle under sub-section (2) of Section 4 of the Act shall not exceed 12 hours.
