Section 3(4) in Petroleum and Natural Gas Regulatory Board (Determination of Natural Gas Pipeline Tariff) Regulations, 2008
(4)[ authorized by the Board pursuant to a policy directive issued by the Central Government under sub-section (2) of section 42 of the Act; [Inserted by Notification No. F. No. PNGRB/COM/2-NGPL/Tariff (3)/2014 Vol-IV(Part-1) (P-1439), dated 23.11.2020 (w.e.f. 20.11.2008).]
