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Supreme Court - Daily Orders

Lalita vs Vishwanath on 30 October, 2017

     ITEM NO.61                          REGISTRAR COURT. 1                 SECTION II-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR MR. RAMKUMAR CHOUBEY

     IA 22005/2014,22006/2014, in Criminal Appeal                  No(s).   1086/2017

     LALITA                                                             Appellant(s)

                                                    VERSUS

     VISHWANATH & ORS.                                                  Respondent(s)

     (FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 22005/2014
     FOR EXEMPTION FROM FILING O.T. ON IA 22006/2014)


     Date : 30-10-2017 These matters were called on for hearing today.


     For Appellant(s)
                                       Mr. Amol V. Deshmukh, Adv.
                                       Mr. Dilip Annasaheb Taur, AOR

     For Respondent(s)
                                        Mr. Uday B. Dube, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent Nos.1 to 4 are duly represented.

Respondent No.5 has been served but no one has entered appearance.

Original records have been received from the High Court as well as Trial Court.

Registry to process the matter for listing before the Hon'ble Court, as per rules. In the meantime, parties may file additional documents.

Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.11.01 16:13:35 IST Reason:

RAMKUMAR CHOUBEY Registrar